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Deposit Rs 1,000 Crore by June 15 to Avoid Liquidation: Supreme Court to Jaypee - (17 May 2018)

Supreme Court has stayed the liquidation process of Jaypee Infratech, subject to its parent Jaiprakash Associates Ltd (JAL) depositing Rs 1,000 crore with the court registry by June 15.

Tags : SUPREME COURT   JAYPEE  

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