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Supreme Court Refuses to Stay Yeddyurappa Swearing-in as Karnataka CM - (17 May 2018)

Supreme Court has refused to stay BJP leader B S Yeddyurappa's swearing-in as Karnataka chief minister after a rare pre-dawn hearing which saw the Congress-JD (S) combine making a last-ditch attempt to stall the saffron party's surge in the southern state.

Tags : SUPREME COURT   KARNATAKA CM  

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