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Supreme Court to Supertech: Pay Rs 5 Crore More to Refund Home Buyers - (16 May 2018)

Supreme Court has directed Supertech Ltd to deposit Rs. 5 crore more within four weeks to refund to the home-buyers who have taken loan from banks and opted out of its building project in Noida area of Uttar Pradesh.

Tags : SUPREME COURT   SUPERTECH  

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