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Supreme Court: Make Decision Regarding S Sreesanth's Discharge in IPL Spot-Fixing Case - (16 May 2018)

Supreme Court has asked the Delhi High Court to decide by July end the appeal challenging a trial court order discharging several cricketers, including S Sreesanth, in the sensational IPL spot-fixing case.

Tags : SUPREME COURT   S SREESANTH  

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