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Govt Waives Late Fee for FORM GSTR-3B for Taxpayers Subject to Conditions - (15 May 2018)

Central Government has notified waiver of the Late Fee for FORM GSTR-3B by those registered persons whose declaration in FORM GST TRAN-1 was submitted but not filed on the common portal on or before the 27.12.2017, subject to certain conditions.

Tags : GOODS AND SERVICES TAX  

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