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Reveal Probe Records on Lal Bahadur Shastri’s Death: CIC - (15 May 2018)

Central Information Commission (CIC) has directed the Prime Minister's Office and Ministries of External Affairs and Home to make public the records of the Raj Narain committee, constituted in 1977 to look into the mysterious death of the then PM Lal Bahadur Shastri.

Tags : CENTRAL INFORMATION COMMISSION   LAL BAHADUR SHASTRI  

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