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Reserve Bank of India Bulletin for October, 2015- (Reserve Bank of India) (15 Oct 2015)

Banking

The Reserve Bank of India released its Bulletin for October, 2015. The Bulletin highlights the relatively precarious state of the global economy, with declining international trade volumes. In India, economic recovery was witnessed, but remained tentative. Rising domestic consumption in recent months was in contrast to previous years’ contractions, however the same did not reflect in domestic production, which remained under-utilised. The Bulletin also highlighted measures by the RBI to protect consumers in the form of the recent release of the Charter of Customer Rights, simplification of Know Your Customer documentation and requirements and efforts to usher in transparency in the pricing of credit.

Relevant : For more details on the state of the Indian economy and expected economic trends, read the Bulletin on RBI’s website. (Note please the file is 7MB in size).

Tags : RBI   BULLETIN   OCTOBER   2015   CONSUMERS  

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