Supreme Court: Single Insolvency Petition Maintainable Against Linked Corporate Entities  ||  Supreme Court: Disputes are Not Arbitrable When the Arbitration Agreement is Alleged to be Forged  ||  Supreme Court: Temple Trust Does Not Qualify as an ‘Industry’ under the Industrial Disputes Act  ||  Delhi HC: Unmarried Granddaughter’s Limited Estate Can Become Absolute if Pre-Existing Right  ||  MP High Court: Labour Laws are Beneficial, and Hyper-Technical Limitation Views Must be Avoided  ||  Calcutta HC: Supplementary Chargesheet Filed Late in NDPS Trial is Valid if Based on Fresh Evidence  ||  Delhi High Court: Co-Accused’s Abscondence Can Be a Relevant Factor in Granting NDPS Bail  ||  P &H HC: Unfavourable Orders Cannot Justify Trial Transfer; Courts Must Prevent Forum Hunting  ||  SC: UGC Regulations Override State Law on Forming Search Committees For University VC Appointments  ||  SC: State Cannot Deny Regularisation to Long-Serving Contract Staff Appointed Through Due Process    

Telecom Regulatory Authority of India (TRAI) releases 'Report on Activities for the year 2017'- (Telecom Regulatory Authority of India) (07 May 2018)

MANU/TRAI/0056/2018

Media and Communication

Telecom Regulatory Authority of India (TRAI) has today released a Report on Activities for the period 1st January, 2017 to 31st December, 2017. The Report presents an abstract of the activities of the Authority, during the calendar year 2017. All the Recommendations, Regulations, Orders and Directions referred to in the report are available on the TRAI's website. and can be referred to for detailed information. It is hoped that this report gives the stakeholders a broader view and better understanding of the initiatives taken by the Authority to enhance the growth of telecom and broadcasting sectors.

The Report on Activities has been placed on TRAI's website for information of the stakeholders. For any clarification on the above Report, contact Shri Sanjeev Kumar Sharma Advisor (Administration), Telecom Regulatory Authority of India, Mahanagar Doorsanchar Bhawan, Jawahar Lal Nehru Marg, New Delhi-110002, Tel.No.23236119, email id: advadmn@trai.gov.in.

Tags : REPORT   RELEASE   ACTIVITIES   2017  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved