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Keep Nirmala Report in Sealed Cover: Madras High Court - (11 May 2018)

Madras HC has directed that if any report is filed by the one man committee appointed by the Tamil Nadu governor to inquire into the allegation against professor Nirmala Devi, arrested on April 16 allegedly for luring college girl students into sex work, the same shall be kept in a sealed cover.

Tags : MADRAS HIGH COURT  NIRMALA REPORT I  

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