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Delhi HC Restricts Scope of Previous Order Asking Airtel to Tweak ‘T20 Live and Free’ ad - (11 May 2018)

Delhi High Court has restricted the scope of its previous order asking Bharti Airtel to tweak its ‘T20 cricket Live and Free’ advertisement, to the extent of advertisements published in print media only, and not television advertisements/video clips.

Tags : DELHI HIGH COURT   BHARTI AIRTEL  

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