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Dispose of Grievances on Co-operative Societies Poll in 8 weeks: Madras High Court - (10 May 2018)

Madras High Court has directed the Tamil Nadu State Cooperative Societies Election Commission to dispose of complaints/applications/grievance petitions relating to the conduct of elections to the co-operative societies across the state in a free and fair and transparent manner.

Tags : MADRAS HIGH COURT   CO-OPERATIVE SOCIETIES  

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