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Lok Sabha Passes “The Repealing and Amending (Fourth) Bill, 2015” - (07 Aug 2015)

Lok Sabha has passed The Repealing and Amending (Fourth) Bill, 2015 which seeks to scrap a set of 295 obsolete Acts out of which some were over 30 years old and have been declared as redundant by respective central ministries.

Tags : LOK SABHA   THE REPEALING AND AMENDING (FOURTH) BILL   2015  

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