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Delhi High Court Nod for Sale of Shares of Singh Brothers' Firms - (09 May 2018)

Delhi High Court has allowed the sale of unencumbered shares of the firms of former promoters of India's Ranbaxy Laboratories Ltd in listed companies to repay the Rs 35 billion arbitration award in favour of Japanese pharma major Daiichi Sankyo.

Tags : DELHI HIGH COURT   RANBAXY  

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