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Supreme Court: May Ask For Reinvestigation in ISRO Spy Case - (09 May 2018)

Supreme Court has said that it may ask the Kerala government to re-investigate the role of the then SIT officers who had framed former scientist S Nambi Narayanan in the ISRO espionage case, but ruled out the possibility of any departmental action against them due to the passage of time.

Tags : SUPREME COURT   ISRO  

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