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Delhi HC Refuses to Stay TDSAT Order on Reporting of Segmented Offers - (07 May 2018)

Delhi HC has refused to stay interim relief provided by Telecom Disputes Settlement and Appellate Tribunal (TDSAT) to the companies from reporting segmented offers to regulator which means that telecom companies can offer any tariff plans to their subscribers without being penalised as predatory.

Tags : DELHI HC   TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL  

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