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Madras High Court Allows I-T to Proceed Against Karti Chidambaram - (04 May 2018)

Madras High Court has allowed the Income Tax department to proceed with its inquiry based on a show cause notice issued to former union minister P Chidambaram's son Karti and other directors of a company under the black money act.

Tags : MADRAS HIGH COURT   KARTI CHIDAMBARAM  

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