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Food Security Act: Supreme Court Seeks Details of Budgetary Allocation - (04 May 2018)

Supreme Court has asked the Centre and an NGO, which has alleged delay in the implementation of benefits under the National Food Security (NFS) Act, to give details of budget allocation for the scheme that also provides for Rs 6,000 cash benefit to pregnant and lactating women.

Tags : SUPREME COURT   FOOD SECURITY ACT  

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