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Supreme Court: Ensure 'No Damage' Is Caused to Jyotirlingam of Ujjain Mahakaleshwar Temple - (04 May 2018)

Supreme Court,while refusing to prescribe or restrain the religious practices and Pujas to be performed in Mahakaleshwar Temple in Ujjain, has observed that it has to be ensured that no damage is caused to the Jyotirlingam.

Tags : SUPREME COURT   UJJAIN MAHAKALESHWAR  

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