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NCLT Kolkata Rejects Resolution Plan of Dalmia Group for Binani Cement - (03 May 2018)

NCLT Calcutta has directed the Committee of Creditors (CoC) to consider the revised offer from Ultra Tech within 3 days in the highly-contested insolvency proceedings between Dalmia Group, and Binani Industries and Ultra Tech for the resolution of Binani Cement.

Tags : NCLT CALCUTTA   BINANI CEMENT  

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