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MCOCA Court Convicts Chhota Rajan, Eight Others in Senior Journalist Murder Case - (03 May 2018)

A special Maharashtra Control of Organised Crime Act (MCOCA) Court has handed life imprisonment to Gangster Chhota Rajan and eight others for killing senior journalist Jyotirmoy Dey in 2011.

Tags : MCOCA COURT   CHHOTA RAJAN  

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