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Supreme Court Refuses to Interfere with Rituals in Ujjain’s Mahakaleshwar Temple - (02 May 2018)

Supreme Court has refused to interfere with the rituals being observed at the historic Mahakaleshwar Temple in Ujjain while dealing with the issue of protecting the ‘Jyotirlingam’ at the ancient temple.

Tags : SUPREME COURT   MAHAKALESHWAR TEMPLE  

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