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Hospira Books Indian Patent for ‘An Improved Process for the Preparation of Cilastatin’ - (19 Oct 2015)

US-based Hospira, now a subsidiary of pharma major Pfizer Inc, has secured an Indian patent for an improved process for preparation of Cilastatin -part of a medical compound used in the treatment of a number of bacterial infections.

Tags : HOSPIRA   PATENT  CILASTATIN  

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