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Bureau of Indian Standards granted First Licence to M/s Gujarat Alkalies and Chemicals Ltd for Liquid Chlorine on All India basis- (Press Information Bureau) (26 Apr 2018)

MANU/PIBU/0776/2018

Civil

Bureau of Indian Standards (BIS) granted First Licence to M/s Gujarat Alkalies and Chemicals Ltd for Liquid Chlorine on All India basis. Ahmedabad Branch Office (AHBO) under the jurisdiction of Western Regional Office has granted BIS Certification Marks Licence CM/L-7200117899 to M/s Gujarat Alkalies and Chemicals Ltd, PO Petrochemicals, Ranoli, Vadodara, Gujarat-391346 for the product Liquid Chlorine, Technical as per IS 646:1986.

This is the First Licence granted on All India basis. The licence has been made operative with effect from 12th April, 2018 for a period of one year. This product is in liquid form and stored in metal containers. It is usually used as a gas obtained by evaporating the liquid from the metal container. It is used mainly in paper, pulp, textile bleaching, water sterilization and manufacture of chemicals.

The Indian Standard 646:1986 for Liquid Chlorine, Technical, prescribes the requirements and the methods of sampling and test for liquid chlorine, technical. The move will facilitate industry to get a quality Liquid Chlorine with Standard Mark under BIS Certification Marks scheme.

Tags : LICENSE   GRANT   LIQUID CHLORINE  

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