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Minister of state of MSME released national foreign trade directory- (Press Information Bureau) (26 Apr 2018)

MANU/PIBU/0778/2018

Customs

Giriraj Singh, Minister of State (independent Charge) for Micro, Small & Medium Enterprises (MSME), Government of India & MSME Secretary, Dr. Arun Kumar Panda, released a directory to facilitate the exporters during the recently concluded International SME Convention- 2018 in New Delhi. The directory provides information about export-import offices of policy makers, regulators, facilitators and all export promotion councils, commodity boards, development authorities, trade & industry organisations, MSMEs which have been set up, approved or sponsored by Government of India.

The Minister said that the directory will be useful for exporters, importers, traders, manufacturers, MSMEs, authorised economic operators, export import management students, new IEC holders and all those involved in export trade.

The directory has been published by International Trade Consultants, New Delhi.

Tags : DIRECTORY   RELEASE   FOREIGN TRADE  

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