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RBI: No Relaxation in CRR, SLR Norms - (19 Oct 2015)

Reserve Bank of India (RBI) has junked the plea of entities that have secured licences to set up small finance banks that they be given some leeway in Cash Reserve Ratio (CRR) and Statutory Liquidity Ratio (SLR) norms.

Tags : RESERVE BANK OF INDIA   SMALL FINANCE BANKS  

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