Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

Delhi Court Lifts Injunction on Book on Ramdev Titled “Godman to Tycoon - (01 May 2018)

A Delhi Court has lifted the prohibition on publication and sale of a book on Yoga Guru Ramdev titled “Godman to Tycoon: The Untold Story of Baba Ramdev”, authored by Priyanka Pathak Narain and published by M/s Juggernaut Books.

Tags : DELHI COURT   RAMDEV  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved