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Supreme Court to Haryana Govt: You Can't Go on Making Fool of People - (01 May 2018)

Supreme Court, while expressing displeasure over a public notice for auctioning 558.53 hectares when only 141.76 hectares were available, has said that the government cannot go on "making fool" of the people and blame them for everything.

Tags : SUPREME COURT   LAND  

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