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Allahabad High Court Rules Out Negligence Charges Against Gorakhpur Doctor - (27 Apr 2018)

Allahabad High Court while granting bail to doctor Kafeel Ahmad Khan, has said that there was "no material on record, which may establish medical negligence against" him individually in connection with the death of infants in a Gorakhpur hospital last August.

Tags : ALLAHABAD HIGH COURT   GORAKHPUR  

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