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NGT Issues Notice to Centre over Use of Ponies in Vaishno Devi Shrine - (19 Oct 2015)

National Green Tribunal (NGT) issued notice to Ministry of Environment and Forests, Jammu and Kashmir Government, Shri Mata Vaishno Devi Shrine Board and J&K State Pollution Control Board while seeking their reply by October 29 over a plea demanding directions to stop use of horses and ponies.

Tags : NATIONAL GREEN TRIBUNAL   MINISTRY OF ENVIRONMENT AND FORESTS   JAMMU AND KASHMIR GOVERNMENT   SHRI MATA VAISHNO DEVI SHRINE BOARD  

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