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HRD Ministry Can Go Ahead with Selection of Faculty to IITs: Madras High Court - (25 Apr 2018)

Madras High Court has said that the HRD Ministry can go ahead with the process of selection of faculty to IITs, but made it clear that it would be subject to the result of a writ appeal filed before it in the above connection.

Tags : MADRAS HIGH COURT   IIT  

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