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Supreme Court Rejects Swami Agnivesh's Plea Seeking Deletion of Scenes from "Padmaavat" - (24 Apr 2018)

Supreme Court has dismissed the plea of social activist Swami Agnivesh seeking deletion of scenes from the film 'Padmaavat' on the ground that it glorified the practice of 'Jauhar'.

Tags : SUPREME COURT   PADMAAVAT  

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