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Allahabad HC Upholds Lt.-Gen. (retd.) Zameer Uddin Shah’s Appointment as AMU V-C - (19 Oct 2015)

Allahabad HC has upheld appointment of Lt.-Gen. (retd.) Zameer Uddin Shah as the Vice-Chancellor (V-C) of Aligarh Muslim University (AMU) and dismissed a petition alleging that he was appointed in violation of rules framed by University Grants Commission.

Tags : ALLAHABAD HC   ZAMEER UDDIN SHAH  

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