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President Promulgates Fugitive Economic Offenders Ordinance - (23 Apr 2018)

President has given assent to promulgation of Fugitive Economic Offenders Ordinance, 2018, giving authorities powers to attach and confiscate the proceeds of crime and properties of economic offenders like bank fraudsters or loan defaulters fleeing the country.

Tags : FUGITIVE ECONOMIC OFFENDERS ORDINANCE  

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