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Medical College Bribery Case: Delhi Court Gags Media from Reporting on IM Quddusi J - (23 Apr 2018)

Patiala House Court has passed an order restraining media houses from reporting on the ongoing investigation in the medical college bribery case registered against former Orissa High Court judge, Justice IM Quddusi, till the probe is complete.

Tags : PATIALA HOUSE COURT   BRIBERY  

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