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Bombay HC Upholds Bail Granted to EX-Goa Chief Minister in Louis Bribery Case - (19 Oct 2015)

Bombay High Court has upheld order of a trial court in Panaji that granted anticipatory bail to former Goa Chief Minister Digambar Kamat in the Louis Berger bribery case.

Tags : BOMBAY HIGH COURT   DIGAMBAR KAMAT   LOUIS BERGER BRIBERY CASE  

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