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Naroda Patiya Case: Gujarat High Court Acquits Maya Kodnani, Convicts Babubhai Patel - (20 Apr 2018)

Gujarat High Court has acquitted former BJP minister Maya Kodnani in the Naroda Patiya massacre case. The Court found Babubhai Patel alias Babu Bajrangi guilty and upheld his conviction.

Tags : GUJARAT HIGH COURT   NARODA PATIYA  

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