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J&K High Court Attaches Unauthorized Structures Around Dal - (19 Oct 2015)

J&K High Court has attached seven buildings including a commercial complex and a hospital building in Dal Lake area for violating Srinagar Master Plan, Building Operations Controlling Authority permission and ordered Lakes and Waterways Development Authority to take necessary actions.

Tags : J&K HIGH COURT   DAL   LAKES AND WATERWAYS DEVELOPMENT AUTHORITY  

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