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GST: Six More States to Roll Out Intra-State e-Way Bills from April 20 - (19 Apr 2018)

Finance Ministry has said that e-Way Bill system for intra-State movement of goods would be implemented from 20th April, 2018 in the States of Bihar, Jharkhand, Haryana, Himachal Pradesh, Tripura and Uttarakhand.

Tags : GOODS AND SERVICES TAX  

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