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Madras HC Seeks Report from State over Steps Taken by it for Preservation of Folk Arts - (19 Oct 2015)

Madras HC while taking a serious note of an article published in The Hindu Tamil on pitiable plight of folk artists in State, has directed State Government to file a detailed report by October 29 stating steps taken by it to preserve the art form and protect the welfare of artists depended on it.

Tags : MADRAS HC   STATE GOVERNMENT  

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