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Madras High Court Clears PG Medical Admission Process - (19 Apr 2018)

Madras High Court has quashed government orders dated March 9 and 23 notifying the remote and difficult areas for awarding incentive marks to the in-service candidates for admission to PG medical courses for the academic year 2018-19.

Tags : MADRAS HIGH COURT   PG MEDICAL ADMISSION  

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