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Delhi High Court: Certify Old Clubhouse of Ferozshah Kotla at Your Risk - (19 Apr 2018)

Delhi High Court has told South Delhi Municipal Corporation that its neck would be on the line if the civic body wanted to certify the old clubhouse of Ferozshah Kotla stadium as structurally stable to accommodate broadcasters and their equipment for the upcoming IPL matches.

Tags : DELHI HIGH COURT   FEROZSHAH KOTLA  

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