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Madras HC: Pay Rs. 25,000 to Orphanage for Wasting Time of the High Court - (19 Oct 2015)

Madras HC has ordered two villagers, who were involved in an armed clash with their relatives on account of a quarrel over a local temple festival but subsequently entered into a compromise, to pay a cost of Rs.25,000 to an orphanage for having wasted time of the High Court as well as trial court.

Tags : MADRAS HC   ARMED CLASH  

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