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LCI 275th Report: Make BCCI an Answerable Public Body, Bring it Under RTI Ambit - (19 Apr 2018)

Law Commission of India has recommended to the Centre that the Board of Control for Cricket in India (BCCI) be classified as a national sports federation and brought under the ambit of the Right to Information Act (RTI).

Tags : LAW COMMISSION OF INDIA   BCCI  

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