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Delhi HC to Arvind Kejriwal: Will You Say Sorry for Remark on Cops? - (17 Apr 2018)

Delhi High Court has asked Chief Minister Arvind Kejriwal why cannot he apologise to a constable for allegedly using the slang 'thulla' for policemen, when he has been seeking pardon from others like Finance Minister Arun Jaitley.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL  

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