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Supreme Court Orders Security for Kathua Rape Victim's Family, Lawyer - (17 Apr 2018)

Supreme Court has ordered adequate security for the Kathua rape victim's family, their lawyer Deepika Singh Rajawat and others and sought the Jammu and Kashmir government's response to a plea for the transfer of the trial of the case to Chandigarh.

Tags : SUPREME COURT   KATHUA RAPE  

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