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Bombay HC Quashes FIR Against Israeli National Found With Live Rifle Cartridge - (16 Apr 2018)

Bombay High Court has recently quashed an FIR lodged against a 61-year-old woman who had allegedly found in possession of a live rifle cartridge while she was on a visit to Mumbai in 2015.

Tags : BOMBAY HIGH COURT   LIVE RIFLE CARTRIDGE   ISRAELI NATIONAL   FIR  

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