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Delhi HC Reduces Sentence Imposed on Man Who Killed Five - (16 Apr 2018)

Delhi High Court has reduced the sentence imposed upon an Indian Reserve Battalion Constable who had shot dead five of his colleagues for trying to sodomise him while guarding a bank in the Capital from life term to 10 years in jail, saying the offence took place on a “sudden provocation”.

Tags : DELHI HIGH COURT   INDIAN RESERVE BATTALION CONSTABLE   SUDDEN PROVOCATION  

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