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SC: Form Panel to Look Into Pensioner Medical Claim Under CGHS - (16 Apr 2018)

Supreme Court has asked Health and Family Welfare Ministry to “expeditiously” set up a high-powered committee to deal with medical reimbursement claims of pensioners under the Central Government Health Services (CGHS) scheme.

Tags : SUPREME COURT   CENTRAL GOVERNMENT HEALTH SERVICES SCHEME   CGHS  

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