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City Not "Smart" Till Its Roads Are Pothole Free: Bombay High Court - (13 Apr 2018)

Bombay High Court has said that the Maharashtra government's endeavour to make every city "smart" was commendable but it would only be possible when a city's roads, streets and footpaths were in a good condition and free of potholes.

Tags : BOMBAY HIGH COURT   ROADS   STREETS  

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