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Delhi High Court Asks AAP Govt, Police, MCD to Inspect Illegal Shoe Factory at Sultanpuri - (12 Apr 2018)

Delhi High Court has asked the Delhi government, police and municipal corporation to inspect the premises of an illegal shoe factory, located in a residential area in Sultanpuri, where a fire left four people, including two minors, dead.

Tags : DELHI HIGH COURT   SHOE FACTORY   FIRE  

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